COMMISSIONER OF INCOME TAX Vs. SULZER INDIA LIMITED

Referred Judgements :-

NAVNIT LAL C JAVERI VS. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
ELLERMAN LINES LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
CHOWRINGHEE SALES BUREAU PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
COMMISSIONER OF INCOME TAX MADURAI VS. T V SUNDARAM IYENGAR AND SONS LIMITED [REFERRED TO]
UCO BANK CALCUTTA VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
POLYFLAX INDIA PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. TARA AGENCIES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PHOOL CHAND JIWAN RAM [REFERRED TO]
COMMISSINER OF I T DELHI CENTRAL II VS. TOSHA INTERNATIONAL LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. A V M LIMITED [REFERRED TO]
MOHSIN REHMAN PENKAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ORIENT CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MAHINDRA AND MAHINDRA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. SAUMYA FINANCE AND LEASING CO P LTD [REFERRED TO]
SI GROUP INDIA LTD VS. ASST COMMISSIONER OF INCOME TAX RANGE [REFERRED TO]
ASSOCIATED CAPSULES PRIVATE LIMITED VS. DY COMMISSIONER OF INCOME TAX [REFERRED TO]
SOLID CONTAINERS LTD VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]