(1.) Heard. Admit.
(2.) Heard finally by consent.
(3.) This revision application is filed against order dated 08/8/2013 passed by Civil Judge, Senior Division, Amravati in Regular Misc. Judicial Case No. 74 of 2010.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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