REGENT COMPUTRONICS PVT. LTD.

STATE OF GOA Appellant

V/S

M/S. Shivani Laboratories Respondents

Referred Judgements :-

SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [REFERRED TO]
DRUGS INSPECTOR PALACE ROAD BANGALORE VS. B K KRISHNAIAH [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
AMERY PHARMACEUTICALS VS. STATE OF RAJASTHAN [REFERRED TO]
MONABEN KETANBHAI SHAH VS. STATE OF GUJARAT [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
DINESH B PATEL VS. STATE OF GUJARAT [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [REFERRED TO]
RAMLAGAN SINGH VS. STATE OF BIHAR [REFERRED TO]
SAMARTHA RAM VS. STATE OF RAJASTHAN [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Lawande, learned Additional Public Prosecutor appearing on behalf of the State and Mr. Usgaonkar, learned counsel appearing on behalf of the respondent no. 5.

(2.) This is a State appeal against acquittal of respondent no. 5 above-named, vide judgment and order dated 19/04/2010, passed in Criminal Case No. 192/N/96/F/III.

(3.) For convenience, the parties shall hereinafter be referred to as arrayed before the Magistrate.

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STATE OF GOA Vs. M/S. SHIVANI LABORATORIES

Referred Judgements :-

JUDGEMENT

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