LAWS(BOM)-2014-2-319

FIDELIS CAETANO TEODOMIRO FILOMENO DACOSTA ALIAS FIDELIS DA COSTA Vs. PIEDADE COSTA ALIAS PATSY DA COSTA

Decided On February 11, 2014
Fidelis Caetano Teodomiro Filomeno Dacosta Alias Fidelis Da Costa Appellant
V/S
Piedade Costa Alias Patsy Da Costa Respondents

JUDGEMENT

(1.) Heard Mr. Ramani, learned Counsel appearing on behalf of the petitioners and Mr. D'Costa, learned Senior Counsel appearing on behalf of the respondents.

(2.) Rule. Rule made returnable and heard forthwith.

(3.) By this petition, the petitioners have taken exception to the judgment and order dated 27/09/2013 passed by the learned District Judge-II, South Goa at Margao (First Appellate Court) in Miscellaneous Civil Appeal No. 93/2013.