REGENT COMPUTRONICS PVT. LTD.

STATE OF GOA Appellant

V/S

Shivani Laboratories Respondents

Referred Judgements :-

DRUGS INSPECTOR PALACE ROAD BANGALORE VS. B K KRISHNAIAH [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
MONABEN KETANBHAI SHAH VS. STATE OF GUJARAT [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
DINESH B PATEL VS. STATE OF GUJARAT [REFERRED TO]
STATE OF MAHARASHTRA VS. R A CHANDAWARKAR [REFERRED TO]
A V MODY VS. S R SALUNKE [REFERRED TO]
PLETHICO PHARMACEUTICALS VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) Heard Mrs. Pinto, learned Additional Public Prosecutor appearing on behalf of the State and Mr. Usgaonkar, learned Counsel appearing on behalf of the respondent no. 5.

(2.) This is a State appeal against acquittal of respondents no. 1 and 5 above-named, vide judgment and order dated 24.01.2012, passed by the learned Judicial Magistrate, First Class at Mapusa (J.M.F.C., for short) in O. A. Criminal Case No. 10/1997 (old) : O. A. Criminal Case No. 250/1999/D (new).

(3.) For convenience, the parties shall hereinafter be referred to as arrayed before the Magistrate.

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STATE OF GOA Vs. SHIVANI LABORATORIES

Referred Judgements :-

JUDGEMENT

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