PETER ALIAS PEDRO FERNANDES Vs. PIADADE RODRIGUES

JUDGEMENT

(1.) HEARD Shri Vengurlekar, learned Counsel appearing for the Appellants and Shri Melo, learned Counsel appearing for the Respondents.

(2.) THE above Appeal has been admitted on 13.07.2007, on the following substantial question of law :

(3.) THE matter was thereafter argued on all the aforesaid substantial questions of law.