(1.) This appeal is preferred against the judgment and order dated 1.11.2007 delivered in Sessions Trial No.109 of 2006.
(2.) Briefly stated, the prosecution case against the appellant is as under :
(3.) Being not satisfied with the same, the appellant has preferred the present appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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