SABMILLER INDIA LTD. Vs. JAGPIN BREWERIES LTD.

Referred Judgements :-

DE CORDOVA V. VICK CHEMICAL [REFERRED TO]
DE CORDOVA V. VICK CHEMICAL [REFERRED TO]
SHELKE BEVERAGES PRIVATE LTD. V. RASIKLAL MANIKCHAND DHARIWAL AND DHARIWAL INDUSTRIES LTD. [REFERRED TO]
REGISTRAR OF TRADE MARKS VS. ASHOK CHANDRA RAKHIT LIMITED [REFERRED TO]
CORN PRODUCTS REFINING CO VS. SHANGRILA FOOD PRODUCTS LIMITED [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
S J S BUSINESS ENTERPRISES P LTD VS. STATE OF BIHAR [REFERRED TO]
PODDAR TYRES LIMITED VS. BEDROCK SALES CORPORATION LIMITED [REFERRED TO]
SHAW WALLACE AND COMPANY LTD VS. MOHAN ROCKY SPRING WATER BREWERIES LTD [REFERRED TO]
SHAW WALLACE AND COMPANY LTD VS. MOHAN ROCKY SPRING WATER BREWERIES LTD [REFERRED TO]
SKOL BREWERIES LTD VS. SOM DISTILLERIES AND BREWERIES LTD [REFERRED TO]
SKOL BREWERIES LIMITED VS. SOM DISTILLERIES AND BREWERIES LIMITED [REFERRED TO]
SKOL BREWERIES LTD VS. FORTUNE ALCOBREW PVT LTD [REFERRED TO]