SBICAP TRUSTEE COMPANY LIMITED Vs. UNITED SPIRITS LIMITED

JUDGEMENT

(1.) Heard Mr. F. Devitre, learned Senior Counsel appearing for the appellants, Mr. A. N. S. Nadkarni, learned Senior Counsel appearing for the respondent no.1, Mr. S. Malyekar, learned counsel appearing for the respondent no.2 and Mr. Vineet Naik, learned Senior Counsel appearing for the respondent no.3.

(2.) Admit. Heard forthwith.

(3.) The learned counsel for the respondents waive service as the notice was given for final disposal at the stage of admission.