PAPPU Vs. THE STATE OF MAHARASHTRA

Referred Judgements :-

TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
AMBIKA PRASAD MISHRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
DHANNA KANHIYALAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAMESH PRASAD MISRA [REFERRED TO]
STATE OF GUJARAT VS. ANIRUDHSING [REFERRED TO]
STATE OF KERALA VS. BABU [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
HIMANSHU SINGH SABHARWAL VS. STATE OF M P [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHEETLA SAHAI [REFERRED TO]
MIR NAGVI ASKARI VS. C B I [REFERRED TO]
R VENKATAKRISHNAN VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
S ARUL RAJA VS. STATE OF TAMIL NADU [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [REFERRED TO]
MONICA BEDI VS. STATE OF AP [REFERRED TO]
VIKAS KUMAR ROORKEWAL VS. STATE OF UTTARAKHAND [REFERRED TO]
SUSHIL SURI VS. CBI [REFERRED TO]
ALAGUPANDI ALIAS ALAGUPANDIAN VS. STATE OF TAMIL NADU [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
R. SHAJI VS. STATE OF KERALA [REFERRED TO]
PRAMOD KUMAR VS. STATE (GNCT) OF DELHI [REFERRED TO]