ROSARINHO D'COSTA Vs. A.B. MENEZES

JUDGEMENT

(1.) Heard Mr. N. Sardessai, learned counsel appearing for the appellants and Mr. A. F. Diniz, learned counsel appearing for the respondents.

(2.) The above appeal came to be admitted by order dated 31.03.2008 on the following substantial questions of law.

(3.) At the time of the hearing of the above appeal, both the learned counsel have pointed out that the above