SUNITA Vs. THE STATE OF MAHARASHTRA

Referred Judgements :-

N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
ANANT JANARDAN PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
VINOD PANDURANG BHARSAKADE VS. RETURNING OFFICER [REFERRED TO]
MAYARAJU GHAVGHAVE VS. RETURNING OFFICER [REFERRED TO]