(1.) HEARD Mr. J. E. Coelho Pereira, learned Senior Counsel appearing for the petitioner and the respondent no.2 in person.
(2.) THE respondent no.2 states that the respondent no.1 is his mother.
(3.) RULE .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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