LAWS(BOM)-2014-3-275

PASCOAL LUIS Vs. MORMUGAO MUNICIPAL COUNCIL

Decided On March 04, 2014
Pascoal Luis Appellant
V/S
Mormugao Municipal Council Respondents

JUDGEMENT

(1.) HEARD Mr. Tamba, learned Advocate for the petitioner, Mr. Padiyar, learned Advocate for the respondent no.1 and Mr. Fernandes, learned Advocate for the respondent no.2.

(2.) RULE , returnable forthwith.

(3.) HEARD finally by consent.