(1.) Heard respective counsel.
(2.) All the above petitions involve identical issue as regards payment of Royalty by the petitioner while executing the Government contracts.
(3.) For the convenience the facts in W.P.No.1122/2002 are taken into consideration for delivering the judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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