REGENT COMPUTRONICS PVT. LTD.

Special Land Acquisition Officer (South Goa) And Others Appellant

V/S

Aurora M.F. Do Barretto Xavier, Near Holy Spirit Church, Margao, Goa And Others Respondents

Referred Judgements :-

UNION OF INDIA V. DHYAN SINGH [REFERRED TO]
PRINTERS HOUSE PRIVATE LIMITED VS. COLD STORAGE AND FOOD PRODUCTS [REFERRED TO]
RAVINDER NARAIN VS. UNION OF INDIA [REFERRED TO]
BHIM SINGH VS. STATE OF HARYANA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BALI RAM SHARMA [REFERRED TO]

JUDGEMENT

(1.) This Appeal is directed against the Judgment/Award dated 31st Aug., 2001, of the learned Additional District Judge, South Goa, Margao, in Land Acquisition Case No.314/95.

(2.) The parties hereto shall be referred to in the names as they appear in the cause title of the said case.

(3.) Some brief facts are required to be stated to dispose off the present Appeal.

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SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. AURORA M.F. DO BARRETTO XAVIER, NEAR HOLY SPIRIT CHURCH, MARGAO, GOA AND OTHERS

Referred Judgements :-

JUDGEMENT

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