LAWS(BOM)-2004-11-43

BABASAHEB AMBEDKAR MEMORIAL SOCIETY Vs. NAGPUR UNIVERSITY

Decided On November 20, 2004
BABASAHEB AMBEDKAR MEMORIAL SOCIETY, CHANDRAPUR Appellant
V/S
NAGPUR UNIVERSITY Respondents

JUDGEMENT

(1.) THESE two writ petitions are filed in respect of an appointment to the post of Lecturer in Political Science in Dr. Ambedkar College of Arts, Commerce and Science at Chandrapur.

(2.) SOME of the material facts in the present case briefly stated are as under :

(3.) DR. Ambedkar College of Arts, Commerce and Science at Chandrapur is established by the petitioner No. 1 society. The said college receives grant-in-aid from the State Government and is affiliated to the Nagpur University which is respondent No. 1 herein.