LAWS(BOM)-2004-7-40

SUJAN SURESH SAWANT Vs. KAMLAKANT SHANTARAM DESAI

Decided On July 22, 2004
SUJAN SURESH SAWANT Appellant
V/S
KAMLAKANT SHANTARAM DESA Respondents

JUDGEMENT

(1.) IS appeal arises from a suit filed by appellant-Mrs. Sujan Suresh Sawant ('the plaintiff' for short) against the respondent- Dr. Kamlakant shantaram Desai ('the defendant' for short), to seek dissolution and accounts of the partnership firm run under the name and style, "dr. Desai's Late dr. Navalkar Memorial Maternity and General haspital", Dadar, Mumbai. The Facts: summary of the facts giving rise to the present litigation is as follows!

(2.) ONE Dr, V. N. Navalkar during his life time was running his own Nursing and Maternity hospital known as "radhabai Nursing Home" in the building known as "nana Nivas", 813 183ab, Baburao Parulekar Marg, Off gokhale Road (South), Dadar, Bombay-28.

(3.) DR. V. N. Navalkar died intestate on lst August 1976 leaving behind his brother Shri Sitaram N. Navalkar as his sole legal heir entitled to inherit his estate.