VASHISHTHA RAMBHAU ANDHALE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) HEARD Mr. Mundergi appearing for the appellant and Mr. Thakare, Special P. P. for the respondents.

(2.) THIS is an appeal filed by original accused No. 55 against the order of Special Court rejecting his application for bail.

(3.) I heard both the advocates at length. They took me through the relevant papers and the documents and also referred additional documents to be mentioned herein after.