(1.) THE learned counsel appearing for the applicant seeks permission to withdraw the present application. Permission granted. Application is allowed to be withdrawn and is disposed of as such.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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