LALBAHADUR RAM YADAV Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) HEARD Mr. Dhakepalkar, learned counsel for the petitioners and Mr. Chinchallkar,' learned A. G. P. . for the respondents.

(2.) RULE, returnable forthwith.

(3.) MR. CHINE ha11kar, learned counsel waives service for the respondents. By consent of the parties taken up for the final hearing. .