(1.) THE learned counsel for the applicant states that he does not wish to press the present application. Hence, this application is disposed of as not pressed. Rule discharged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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