(1.) RULE.
(2.) MR. Patil, learned Counsel appears and waives service of Rule on behalf of Respondent.
(3.) BY consent, Rule made returnable and heard forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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