SANVIJAY ALLOYS P LTD Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) THE present company petition has been filed in the matter of Scheme of Amalgamation of Sanvijay Alloys Pvt. Ltd. and Sanvijay industries Pvt. Ltd. , Sanvijay Steels Pvt. Ltd. , with Sanvijay Rolling and Engineering Ltd.

(2.) THE petitioners company are the first transferror company having its registered office at 502, Gupta Bhavan, Ahmedabad Street, Carnac Bunder mumbai, with effect from 1-12-2003.

(3.) THE second transferror company are Sanvijay Industries Pvt. Ltd. having its registered office on the same address of 1 st transferror company.