GOVIND SAZRO SALGAONKAR Vs. LAXMAN SAZRO SALGAONKAR

JUDGEMENT

(1.) THE appellants are the plaintiffs in Specialcivil Suit No. 97/93/a and have filed the present appeal against the Decree dated 21. 10. 94 and Order dated 21. 7. 95 of the learned Civil Judge Senior Division at Mapusa.

(2.) THE parties hereto shall be referred to in the names as they appear in the cause title of the said Civil Suit.

(3.) THE plaintiffs and the defendant are the children of the late Sazro Hiru Salgaonkar who died on 17. 10. 71 and Smt. Kalavati S. Salgaonkar who died on 5. 2. 92.