LAWS(BOM)-2004-6-135

INDUMATI Vs. STATE OF MAHARASHTRA

Decided On June 18, 2004
INDUMATI VISHWANATHNAGARGOJE Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) HEARD.

(2.) RULE.

(3.) SHRI K. B. Choudhary, learned Assistant Government Pleader, waives service for the respondents No. 1, 2 and 5.