INAROO LIMITED Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

K.P. VARGHESE VS. ITO ANR [REFERRED TO]
CIT VS. OFFICIAL LIQUIDATOR,PALAI CENTRAL BANK LTD [REFERRED TO]
PHILIP JOHN PLASKET THOMAS VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
EVANS FRASER AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BOROSIL GLASS WORKS LIMITED [REFERRED TO]
AHMEDABAD ELECTRICITY COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]