LAWS(BOM)-1993-12-13

COMMISSIONER OF INCOME TAX Vs. APOSTOLOS RAPTAKOS TRUST

Decided On December 10, 1993

COMMISSIONER OF INCOME TAX Appellant

V/S

APOSTOLOS RAPTAKOS TRUST Respondents

Referred Judgements :-

CIT VS. GANGA CHARITY TRUST FUND [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NIZAMS SUPPL RELIGIOUS ENDOWMENT TRUST TRUSTEE OF HEH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JANAKI AMMAL AYYA NADAR TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. STATE BANK OF INDIA [REFERRED TO]

JUDGEMENT

(1.) THE Tribunal has referred the following question to this Court for its opinion under s. 256(1) of the IT Act, 1961 (`the Act'):--

(2.) THE relevant facts are summarised hereunder.

(3.) SEC. 11(1)(a) reads as under:--

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.