GANPATI RAM BHANDE Vs. BALIRAM RAGHUNATH JADHAV

JUDGEMENT

(1.) BY this civil revision application the petitioner, who were the original objection petitioners, seek to challenge the order of the Civil Judge Senior Division, Bhir, dated the 24th of December 1970 , rejecting the objection petition with costs.

(2.) IN order to consider the said challenge to the order of the learned Civil Judge, Senior Division, Bhir, it is necessary to refer to some of the salient facts.

(3.) IT is to be noticed that the dispute relates to agricultural land bearing Survey No. 10 with an area of 19 acres and 9 gunthas situate at Daithan, Thaluka Ambajogai, District Bhir, It is important to notice that the agricultural land was subject to the restrictions and prohibitions contained in the relevant tenancy enactments as to the transfer of the land and the protection given by statue to tenants on the land.