LAWS(BOM)-1943-4-7

COMMISSIONER OF INCOME TAX Vs. GOKALDAS HUKUMCHAND

Decided On April 06, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Appellant
V/S
GOKALDAS HUKUMCHAND. Respondents

JUDGEMENT

(1.) . This is a reference made by the Commissioner of In come tax raising the following question