(1.) Heard Mr A.D. Bhobe for the Petitioner and Mr John Lobo for Respondent No.1(e) in all these Petitions. The endorsement dtd. 8/11/2018 confirms that all the Respondents have been served.
(2.) This Court, by an order dtd. 25/10/2018, while issuing notices to the Respondents, had made it clear that all these Petitions would be taken up for final disposal at the admission stage. This was more so since proceedings before the Reference Court were also stayed by this Court.
(3.) Accordingly, Rule is issued in all these Petitions, and these Petitions are taken up for final disposal.