(1.) Rule. Rule made returnable forthwith. Heard finally by consent of the parties present before us and who have waived service of notice, the petition is heard finally.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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