SHITAL Vs. VISHAL

Referred Judgements :-

RIKHI RAM AND ANOTHER VS. SUKHARNIA (SMT.) AND OTHERS [REFERRED TO]
MALARVIZHI AND OTHERS VS. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RULA [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RULA [REFERRED TO]
T V JOSE VS. CHACKO P M ALIAS THANKACHAN [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. TILAK SINGH [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
PUSHPA ALIAS LEELA VS. SHAKUNTALA [REFERRED TO]
SHIVA DEVI JADON VS. SHIV KUMAR SHARMA [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO VS. MANGUDI WD OF LATE NANALALJI [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. ALPA RAJESH SHAH [REFERRED TO]
MANAGING DIRECTOR, K.S.R.T.C. VS. NEW INDIA ASSURANCE CO. LTD. [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. VELHO BUILDING, 3RD FLOOR, PANAJI VS. SMT. NANDINI PRABHAKAR DESAI WIDOW OF PRABHAKAR VINAYAK DESAI, AGED 57 YEARS, HOUSEWIFE, RESIDENT OF FLAT NO. 7, LOTLIKAR BUILDING, COMBA, MARGAO, GOA [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER VS. ASHOK KUMAR AND OTHERS [REFERRED TO]
PRAKASH CHAND DAGA VS. SAVETA SHARMA & ORS [REFERRED TO]
SURENDRA KUMAR BHILAWE VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SADHANA DEVIDAS GUJARATHI [REFERRED TO]
RUKMANI JETHANI VS. GOPAL SINGH [REFERRED TO]
ANJALI VS. LOKENDRA RATHOD [REFERRED TO]