(1.) This is an application seeking amendment on account of subsequent event of filing of the charge-sheet.
(2.) The application is allowed and disposed of accordingly.
(3.) Necessary amendment be carried out forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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