(1.) Heard Ms. Kakodkar for the Applicant.
(2.) Ms. Kakodkar files a memo of service indicating that the Respondent was duly served on 24/3/2023. However, the Respondent is neither present nor represented.
(3.) On 6/12/2022, this Court made the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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