(1.) Not on board. Mentioned. Taken on board.
(2.) In Criminal Application No.2751 of 2023, leave to add.
(3.) All these applications are being decided by this common order since challenge therein is to two FIRs arising out of one and the same incident.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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