(1.) Heard.
(2.) It is pointed out that there is an order of 27/3/2023 of a Division Bench at the Aurangabad Bench that deals with an identical issue. We reproduce that order:
(3.) Prayer (B) of the present Petition at page 14, and reproduced below, is identical to the prayer before the Division Bench at Aurangabad:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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