MAROTI Vs. DEPUTY DIRECTOR & MEMBER-SECRETARY

Referred Judgements :-

DINA VS. NARAYAN SINGH AND ANOTHER [REFERRED TO]
SRISH KUMAR CHOUDHURY VS. STATE OF TRIPURA AND OTHERS [REFERRED TO]
STATE OF MAHARASHTRA AND ANOTHER VS. KESHAO VISHWANATH SONONE AND ANOTHER [REFERRED TO]
BHAIYA LAL VS. HARIKISHAN SINGH AND OTHERS [REFERRED TO]
ABDUL RAHIM ISMAIL C RAHIMTOOLA VS. STATE OF BOMBAY [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. THAKUR CANGA SINGH FOR SELF AND ON BEHALF OF [REFERRED TO]
BHAGWAN SWARUP LAL BISHAN LAL V V SUBEDAR NARAYAN VITHAL SAYANA SARDAR SARDUL SINGH CAVEESHAR DAMODAR SARUP SETH VS. STATE OF MAHARASHTRA [REFERRED TO]
B BASAVALIGAPPA VS. D MUNICHINNAPPA [REFERRED TO]
BHAIYA RAM MUNDA VS. ANIRUDH PATAR [REFERRED TO]
HIRALAL RATTANLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
PALGHAT JILLA THANDAN SAMUDHAYA SAMRAKSHNA SAMITHI VS. STATE OF KERALA [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
S SWVIGARADOSS VS. ZONAL MANAGER F C I [REFERRED TO]
NITYANANDSHARMA VS. STATE OF BIHAR [REFERRED TO]
PANKAJ KUMAR SAHA VS. SUB DIVISIONAL OFFICER ISLAMPUR [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
NATIONAL BAL BHAWAN AND ANOTHER VS. UNION OF INDIA AND OTHERS [REFERRED TO]
BPL LIMITED VS. R SUDHAKAR [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. MANA ADIM JAMAT MANDAL [REFERRED TO]
SAYANNA VS. STATE OF MAHARASHTRA [REFERRED TO]
ANAND VS. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS [REFERRED TO]
MILIND VS. STATE OF MAHARASHTRA ALONGWITH INTERVENORS [REFERRED TO]
MANA ADIM JAMAT MANDAL VS. STATE OF MAHARASHTRA [REFERRED TO]
SHILPA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
APOORVA VS. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1 [REFERRED TO]
UDAI CHAND VS. BAKKA [REFERRED TO]
KHILUMAL TOPANDAS VS. ARJUNDAS TULSIDAS [REFERRED TO]
A.S. NAGENDRA VS. STATE OF KARNATAKA [REFERRED TO]
VIJAYKUMAR VS. STATE OF MAHARASHTRA & ORS. [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS. VS. JAGDISH BALARAM BAHIRA AND ORS. [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
GJNN S/O PNDURNG SHENDE VS. THE HED-MSTER GOVT. SHRM SCHOOL [REFERRED TO]
STATE OF GUJARAT & ORS VS. UTILITY USERS WELFARE ASSOCIATION & ORS [REFERRED TO]
GITESH S/O NARENDRA GHORMARE VS. THE SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE [REFERRED TO]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [REFERRED TO]
UMESH GANESHRAO JAMBHORE VS. VICE-CHAIRMAN/MEMBER- SECRETARY, SCHEDULED [REFERRED TO]
MOHD. RAEES VS. STATE OF MAHARASHTRA [REFERRED TO]
VIDARBHA INDUSTRIES POWER LIMITED VS. AXIS BANK LIMITED [REFERRED TO]
BALIRAM VS. GAJANAN [REFERRED TO]