SHAIKH AFREEN NOORUDDIN Vs. ADMISSION REGULATORY AUTHORITY

Referred Judgements :-

AMARDEEP SINGH SAHOTA VS. THE STATE OF PUNJAB [REFERRED TO]
MUSKAN DOGRA AND ORS. V. STATE OF PUNJAB AND ORS. [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISGARH AND OTHERS [REFERRED TO]
NIBIR JYOTI DAS VS. STATE OF MAHARASHTRA AND OTHERS [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. CHRISTIAN MEDICAL COLLEGE VELLORE & ORS. [REFERRED TO]
DR. PALLAVI MANOHAR DALVI VS. STATE OF MAHARASHTRA [REFERRED TO]