DELTA CORPORATION Vs. STATE OF GOA

Referred Judgements :-

RAMANA DAYARAM SHETTY VS INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND OTHERS [REFERRED TO]
POOVERJEE B BHARUCHA VS. EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER AJMER [REFERRED TO]
RAJA DHRUV DEV CHAND VS. RAJA HARMOHINDER SINGH [REFERRED TO]
STATE OF ORISSA VS. HARINARAYAN JAISWAL [REFERRED TO]
AMAR CHANDRA CHAKRABORTY VS. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
K RAMANATHAN VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER VS. ISSAC PETER [REFERRED TO]
VAM ORGANIC CHEMICALS LIMITED INDIA GLYCOLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION VS. HYDERABAD MUNICIPAL CORPORATION HYDERABAD [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
A P PAPER MILLS LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
B S E BROKERS FORUM BOMBAY VS. SECURITIES AND EXCHANG BOARD OF INDIA [REFERRED TO]
SECRETARY TO GOVERNMENT TAMIL NADU VS. K VINAYAGAMURTHY [REFERRED TO]
STATE OF UTTAR PRADESH VS. VAM ORGANIC CHEMICALS LIMITED [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
JAMSHED HORMUSHJI WADIA VS. BOARD OF TRUSTEES PORT OF MUMBAI [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
BHARAT PETROLEUM CORPN LTD VS. MADDULA RATNAVALLI [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA [REFERRED TO]
STATE OF BIHAR VS. NIRMAL KUMAR GUPTA [REFERRED TO]
MARY VS. STATE OF KERALA [REFERRED TO]
BHARTI AIRTEL VS. UNION OF INDIA [REFERRED TO]
PARISONS AGROTECH (P) LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
LLOYD ELECTRIC AND ENGINEERING LIMITED VS. STATE OF HIMACHAL PRADESH AND ORS. [REFERRED TO]
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) VS. UNION OF INDIA [REFERRED TO]
INDIAN SCHOOL, JODHPUR VS. STATE OF RAJASTHAN [REFERRED TO]
M.P. POWER MANAGEMENT COMPANY LIMITED VS. M/S. SKY POWER SOUTHEAST SOLAR INDIA PRIVATE LIMITED [REFERRED TO]