SHAILESH K. BOTHRA Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) We have heard Mr. Sridharan, learned Senior Advocate for the Review Petitioners and Mr. Vinay Sonpal, Special counsel for the State.

(2.) The original petitioners have filed the present Review Petition praying for review of our judgment and order dated 12 th July 2023 rendered in Writ Petition No.4365 of 2023.

(3.) At the outset, we may observe that insofar as petitioner no. 3 is concerned, the present proceedings can be described to be a third bite at the cherry, and insofar as petitioner nos. 1 and 2 are concerned, it appears that as to what they intend is a second round of litigation under the garb of review petition.