REGENT COMPUTRONICS PVT. LTD.

EXECUTIVE ENGINEER Appellant

V/S

Punjabrao Shrawan Kadwe (Dead) Respondents

Referred Judgements :-

SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SATYAGOPAL ROY [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
PRAMILABAI VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) Heard learned Counsel for both the parties.

(2.) The present appeal is filed by the appellant being aggrieved by the judgment and award passed on 28/03/2012 by the learned Civil Judge Senior Division, Wardha in L.A.C. No.375/2007 thereby enhanced the compensation.

(3.) The facts of the present case are as under:

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EXECUTIVE ENGINEER Vs. PUNJABRAO SHRAWAN KADWE (DEAD)

Referred Judgements :-

JUDGEMENT

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