LYKA LABS LIMITED Vs. STATE OF MAHARASHTRA

Referred Judgements :-

HOUSE OF LORDS IN FARRELL VS. ALEXANDER [REFERRED TO]
WYRE FOREST DISTRICT COUNCIL V. SECRETARY OF STATE FOR THE ENVIRONMENT AND ANOTHER [REFERRED TO]
S.M.S. PHARMACEUTICALS LTD. VS. NEETA BHALLA AND ANOTHER [REFERRED TO]
N. HARIHARA VS. J. THOMAS [REFERRED TO]
KAMLESHKUMAR ISHWARDAS PATEL VS. UNION OF INDIA [REFERRED TO]
NEPC MICON LTD VS. MAGMA LEASING LTD [REFERRED TO]
THE VANGUARD FIRE AND GENERAL INSURANCE CO. LTD. MADRAS V. M/S. FRASER AND ROSS AND ANOTHER [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED V. COMMISSIONER OF INCOME TAX [REFERRED TO]
STATE OF MADRAS VS. CANNON DUNKERLEY AND CO MADRAS LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
MUNICIPAL COMMITTEE AMRITSAR VS. HAZARA SINGH [REFERRED TO]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
INDUSTRIAL SUPPLIES PVT LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
COTTON CORPORATION OF INDIA LIMITED VS. UNITED INDUSTRIAL BANK LIMITED [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
UNION OF INDIA VS. KANTI LAL CHUNILAL [REFERRED TO]
MAJ GENL A S GAURAYA VS. S N THAKUR [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
CHOWGULE AND CO PRIVATE LIMITED V S DEMPO AND CO VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF INDIA T N GOEL VS. YOGENDERA KUMAR SRIVASTAVA:CHAIRMAN STATE BANK OF INDIA [REFERRED TO]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
C E S C LIMITED VS. SUBHASH CHANDRABOSE [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
BIJAYA KUMAR AGARWALA JAGDISHPRASADAGARWAL VS. STATE OF ORISSA [REFERRED TO]
STATE VS. NALINI [REFERRED TO]
SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD VS. P S RAO [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAVINDRA [REFERRED TO]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED TO]
SUGANTHI SURESH KUMAR VS. JAGDEESHAN [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
GOAPLAST PRIVATE LIMITED VS. CHICO URSILA DSOUZA [REFERRED TO]
RAM SAHA VS. STATE OF WEST BENGAL [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
MARUTI UDYOG LTD VS. RAM LAL [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
S M S PHARMACEUTICAL LTD VS. NEETA BHALLA [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MEENA VARIYAL [REFERRED TO]
DILIP S DAHANUKAR VS. KOTAK MAHINDRA CO LTD [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJ KUMARI [REFERRED TO]
K K AHUJA VS. V K VORA [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]
P J AGRO TECH LTD VS. WATER BASE LTD [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [REFERRED TO]
BALLARPUR INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
SHARAD KUMAR VS. CBI [REFERRED TO]
STATE OF MAHARASHTRA VS. MURARRAO MALOJIRAO GHORPADE [REFERRED TO]
LAXMI DYECHEM VS. STATE OF GUJARAT [REFERRED TO]
APARNA A. SHAH VS. SHETH DEVELOPERS PVT. LTD. [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
DASHRATH RUPSINGH RATHOD VS. STATE OF MAHARASHTRA [REFERRED TO]
SOUTH CENTRAL RAILWAY EMPLOYEES CO-OP. CREDIT SOCIETY EMPLOYEES UNION VS. B. YASHODABAI [REFERRED TO]
POOJA RAVINDER DEVIDASANI VS. STATE OF MAHARASHTRA [REFERRED TO]
JITENDRA VORA VS. BHAVANA Y.SHAH & ORS [REFERRED TO]
JUSTICE SUNANDA BHANDARE FOUNDATION VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]
N. HARIHARA KRISHNAN VS. J. THOMAS [REFERRED TO]
NANDKISHOR PRALHAD VYAWAHARE VS. SAU. MANGALA W/O PRATAP BANSAR [REFERRED TO]
SURINDER SINGH DESWAL VS. VIRENDER GANDHI [REFERRED TO]
SURINDER SINGH DESWAL VS. VIRENDER GANDHI [REFERRED TO]
G. J. RAJA VS. TEJRAJ SURANA [REFERRED TO]
G. J. RAJA VS. TEJRAJ SURANA [REFERRED TO]
SURINDER SINGH DESWAL VS. VIRENDER GANDHI [REFERRED TO]
SHAH FAESAL VS. UNION OF INDIA [REFERRED TO]
P. MOHANRAJ VS. M/S. SHAH BROTHERS ISPAT PRIVATE LIMITED [REFERRED TO]
SECRETARY TO GOVT. OF KERALA, IRRIGATION DEPARTMENT VS. JAMES VARGHESE [REFERRED TO]
SUNITA PALITA VS. PANCHAMI STONE QUARRY [REFERRED TO]
NOOR MOHAMMED VS. KHURRAM PASHA [REFERRED TO]