LAWS(BOM)-2023-6-373

MOHD. SHAKEEL Vs. ASSISTANT COMMISSIONER OF POLICE

Decided On June 20, 2023
MOHD. SHAKEEL Appellant
V/S
ASSISTANT COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) None present for the Petitioner.

(2.) Heard Ms. M. R. Tidke, learned APP for the State.

(3.) This Petition is pending admission for about 5 years. Though nobody appears for the Petitioner, I have perused the Petition with the assistance of the learned APP.