SANTOSH PANDURANG PARTE Vs. AMAR BAHADUR MAURYA

JUDGEMENT

(1.) Heard learned Advocate for the Applicant and learned Advocate for the Respondents.

(2.) Raid was conducted in the farmhouse of the present Applicant at Kelghar, Taluka Jawali, District Satara, on 17/03/2021 by the department of the Customs Dapoli Division, Ratnagiri. Two rooms were searched and in one plastic bag containing plastic pouches were found which consists of Ganja. His personal search was also taken but nothing objectionable was found. Samples were drawn at the spot marked at Exh. Nos. A1 to L1. Second samples were also taken from those gani bags. The Applicant came to be arrested. Complaint was filed before the learned Special Judge, NDPS Satara.

(3.) Learned Advocate for the Applicant made following submissions:-