LAWS(BOM)-2023-5-33

GRAMIN YUVAK VIKAS SHIKSHAN MANDAL KINHI NAIK Vs. SHIVNARAYAN DATTA RAUT \ PROJECT OFFICER, EKATMIK AADIVASI VIKAS PRAKALP

Decided On May 30, 2023
Gramin Yuvak Vikas Shikshan Mandal Kinhi Naik Appellant
V/S
Shivnarayan Datta Raut \ Project Officer, Ekatmik Aadivasi Vikas Prakalp Respondents

JUDGEMENT

(1.) Heard.

(2.) This is a reference made to a Larger Bench by the learned Single Judge on the following questions:

(3.) The reference was made by the learned Single Judge in the following backdrop: