(1.) Heard Mr. Kuldeep Patil, learned counsel appearing for the Appellants and Mr. Ashwin Shete, learned counsel appearing for Respondent No.1.
(2.) Mr. Patil submitted that the following substantial question of law is involved in this Second Appeal:-
(3.) Before considering the substantial question of law raised by Mr. Kuldeep Patil, learned counsel appearing for the Appellants, it is necessary to set out the factual position:-