UNIVERSITY OF MUMBAI Vs. SATISH V. RATNAPARKHI

JUDGEMENT

(1.) By consent of parties present Writ Petition No. 12761 of 2019 is taken up for final hearing and disposal. Petitioner has prayed for the following relief:-

(2.) Impugned order dtd. 20/9/2019 has been passed in Appeal No.4 of 2019 alongwith Misc. Appeal No.3 of 2019 by the learned Mumbai University and College Tribunal at Mumbai (for short 'the Tribunal').

(3.) Brief facts are set out hereunder:-