(1.) Heard.
(2.) Prayer clause (b) of the Writ Petition reads thus:
(3.) On the face of it, relief cannot be granted in these terms.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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