MARIA CRISTALINA RODRIGUES Vs. NATHALIA NICOLAU RODRIGUES

JUDGEMENT

(1.) Heard Ms V. Shivolkar, learned counsel for the Petitioners and Ms M. Viegas, learned counsel for the Respondent.

(2.) Rule. The rule is made returnable immediately at the request and with the consent of the learned counsel for the parties.

(3.) The challenge in this petition is to the following orders: